0  07 Jan, 2010
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Abdul Razak (D) Through Lrs. and Ors. Vs. Mangesh Rajaram Wagle and Ors.

  Supreme Court Of India Civil Appeal /55/2010
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Case Background

The appellants Abdul Razak through Legal representatives were aggrieved by an order of the Bombay High Court Goa Bench which allowed a writ petition by the respondents Mangesh Wagle And ...

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