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The case originated from the Kerala Legislative Assembly elections conducted on May wherein the appellant Abdulrasakh was elected as an independent candidate from the Koduvally Assembly Constituency on May Subsequently
...Respondent Nos and local voters contested the election results through a petition asserting that the appellant engaged in corrupt practices under Section of the Representation of People Act specifically alleging that he disseminated falsehoods about another candidate Respondent No to undermine their electoral viability
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