0  20 May, 2022
Listen in 00:59 mins | Read in 7:00 mins

Agra Development Authority, Agra Vs. Anek Singh and Others

  Supreme Court Of India Civil Appeal /2914/2022
Link copied!

Case Background

We have heard learned counsel for the respective parties We have perused and considered the impugned judgment and order passed by the High Court

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....