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Heard Shri Anil Tiwari learned Senior Counsel assisted by Shri Ramesh and Sri Dharmendra Shukla learned counsel for the petitioner Shri Bharat Pratap Singh the Additional Chief Standing Counsel along
...with Shri Neeraj Tripathi Additional Advocate General on behalf of respondent no and Shri Nisheeth Yadav learned counsel representing the respondent - U P Public Service Commission and perused the records
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