#american embassy #aurangabad bench of the bombay high court #criminal appeal no. 864 of 2006
0  17 Jul, 2012
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Ajay Pandit @ Jagdish Dayabhai Patel & Anr. Vs. State of Maharashtra

  Supreme Court Of India Criminal Appeal /864/2006
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Case Background

Ajay Pandit also known as Jagdish Dayabhai Patel a dentist from Gujarat was convicted by the Bombay High Court for the murders of Nilesh Bhailal Patel and Jayashree Initially sentenced ...

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