This writ petition Writ-C No of and a writ petition bearing Writ-C No of were argued by the petitioners-in-person who incidentally are also advocates by profession Writ-C No has been ... filed by nine petitioners Petitioner No therein argued this petition for himself as well as on behalf of the remaining petitioners Rest of the petitions were argued by learned counsels on record for the petitioners All petitioners have agriculture farm land plots in the land in question which they seem to have purchased during the last about years