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Al-Kabeer Exports Limited in short Company is a public company formed for the purpose of carrying on the business of processing meat mainly for export purposes The company with a
...view to establish a slaughter house in Rudraram village in the Medak District of the State of Andhra Pradesh applied to the Gram Panchayat Rudraram for the requisite permission to construct a factory and other buildings connected therewith On th March the Gram Panchayat concerned issued a No Objection Certificate in short NOC After obtaining opinion of the District Medical and Health Officer Director of Town Planning and Director of Factories State of Andhra Pradesh permission was granted to the company to run a slaughter house on the selected site on th June
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