0  25 Feb, 2009
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Annamalai University Rep. By Registrar Vs. Secy. To Govt. Infn. & Tourism Dept. & Ors.

  Supreme Court Of India Civil Appeal /4173/2008
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Case Background

The case involves interpretation of UGC Regulations and the Indira Gandhi National Open University IGNOU Act regarding minimum standards for degrees awarded through distance education

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