These appeals challenge the Delhi High Court's decision The court favored the Archaeological Survey of India overturning an order that allowed Narender Anand and M s Raval Apartments Pvt Ltd ... to build up to feet on a Janpath Lane plot The court also asked the Central Government to review a notification about ancient monuments The Archaeological Survey of India opposes the review order while Narender Anand and M s Raval Apartments Pvt Ltd challenge the construction ban