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These Civil Appeals have been referred to a Bench of three honourable Judges of this Court by a Division Bench reference order dated dealing with the interpretation of Section B
...of the Indian Evidence Act Evidence Act by two judgments of this Court In the reference order after quoting from Anvar P V v P K Basheer Ors SCC a three Judge Bench decision of this Court it was found that a Division Bench judgment in SLP Crl No of reported as Shafhi Mohammad v State of Himachal Pradesh SCC may need reconsideration by a Bench of a larger strength
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