The legal dispute pertains to agricultural property that transitioned from Lal Singh to his son Inder Singh before being partitioned among Inder Singh's descendants Dharam Singh a beneficiary of this ... property allegedly transferred it to Harpal Kaur through questionable sale agreements which were conducted without financial consideration and subsequently married her Following the sale of the property to third parties amid ongoing litigation initiated by his son Arshnoor Singh the case escalated to the Supreme Court after a reversal by the Punjab and Haryana High Court