0  11 May, 2005
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Ashok Lanka and Anr. Vs. Rishi Dixit and Ors.

  Supreme Court Of India Civil Appeal /3279/2005
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Case Background

Sunita the respondent married Ghanshyam a man belonging to a Scheduled Caste and contested an election for a Municipal Councilor position reserved for Scheduled Caste women in Delhi

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