0 04 Aug, 2009
Listen in 1:12 mins | Read in 16:00 mins

Attar Singh and Another Vs. Union of India and Another

Supreme Court Of India Civil Appeal /7203/2004

Link copied!

Case Background

This Appeal is filed in Supreme Court appellant appeals focus on a notification issued by the Union of India announcing its intention to acquire land in that village

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....