0 05 Dec, 2017
Listen in mins | Read in 25:00 mins

B. SUNITHA Vs. THE STATE OF TELENGANA & ANR.

Supreme Court Of India Criminal Appeal /2068/2017

Link copied!

Case Background

Appeal against the order of the High Court at Hyderabad

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....