0  05 May, 2000
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Balbir Kaur and Anr. Vs. Steel Authority of India Ltd. and Ors.

  Supreme Court Of India Civil Appeal /11881/1996
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Case Background

The case revolves around Balbir Kaur the widow of Hari Singh who was an employee of Steel Authority of India Ltd SAIL Hari Singh passed away in due to cancer ...

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