0  14 May, 2024
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Bar Of Indian Lawyers Throughits President Jasbir Singh Malik Vs. D. K. Gandhi Ps National Institute of Communicable Diseases And Anr.

  Supreme Court Of India Civil Appeal /2646/2009
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Case Background

Through a Civil Appeal in the Supreme Court the Appellant aims to contest the ruling issued by the National Consumer Disputes Redressal Commission

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