0  04 Jan, 2019
Listen in 1:28 mins | Read in 54:00 mins

Bharat Jhunjhunwala Vs. Union Of India And 4 Others

  Allahabad High Court Public Interest Litigation (Pil) No. 4820 Of 2018
Link copied!

Case Background

Heard Sri Arun Kumar Gupta learned counsel for the petitioner and Sri Shashi Prakash Singh learned Additional Solicitor General appearing for the Union of India The State is represented through ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....