The larger Bench heard the arguments on various dates but released the cases vide order dated Thereafter by mistake the Registry listed all the matters before a two Judge Bench ... During the course of hearing Shri A S Chandhiok learned senior advocate appearing for BSNL invited the Court s attention to orders dated and and pointed out that the cases were earlier heard by the larger Bench Thereupon the two Judge Bench directed that the cases be posted before the larger Bench