0  07 Feb, 2020
Listen in mins | Read in 30:00 mins

Bharti Axa General Insurance Co. Ltd. Vs. Priya Paul & Anr.

  Supreme Court Of India Civil Appeal /3346/2018
Link copied!

Case Background

This appeal arises against the order of the National Consumer Disputes Redressal Commission allowing the insurance claim filed by Respondent No pertaining to an aviation accident leading to the death ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....