0  12 Mar, 2021
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Bhima Razu Prasad Vs. State, Rep. By Deputy Superintendent of Police, Cbi/Spe/Acu-Ii

  Supreme Court Of India Criminal Appeal /305/2021
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Case Background

This case involves accusations of corruption and conspiracy under the Indian Penal Code and the Prevention of Corruption Act with Bhima Razu Prasad former Regional Manager South at Rashtriya Ispat ...

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