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The reference order dated has been passed in Special Appeal D No of filed by three appellants after seeking leave of this Court against the order dated passed by the
...learned Single Judge in Writ C No of Special Appeal D No of has also been filed by two appellants challenging the very same order dated seeking leave of this Court under Chapter XXII Rule Chapter IX Rule and Chapter Rules and of the Allahabad High Court Rules In Special Appeal D No of along with the Committee of Management one Shiva Kant Mishra is also an appellant who claims to be the Manager Secretary Committee of Management Dadar Ashram Trust Society Village Dadar Post Charawa Barawa Sikandarpur District Ballia for short 'the Trust' In Special Appeal D No of apart from the Committee of Management of the Trust being the first appellant one Dr Phool Chand Singh is also an appellant who claims to be the Manager of the Trust
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