0  19 Feb, 2014
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Commercial Tax officer, Rajasthan Vs. M/S Binani Cement Ltd. & Anr.

  Supreme Court Of India Civil Appeal /336/2003
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Case Background

The case involves a dispute between the Commercial Tax Officer of Rajasthan and M S Binani Cements Ltd and Anr over the grant of eligibility certificate for tax exemption under ...

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