0 10 Jul, 1991
Listen in mins | Read in 18:00 mins

Commissioner of Gift Tax, Ernakulam Vs. Abdul Karim Mohd. (Dead) By Lrs.

Supreme Court Of India Civil Appeal /526/1979

Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....