0  28 Oct, 2014
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Darius Rution Kavasmaneck Vs. Gharda Chemicals Limited & Others

  Supreme Court Of India Civil Appeal /2481/2014
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Case Background

Darius Rutton Kavasmaneck Plaintiff a minority shareholder in Gharda Chemicals Ltd filed a derivative suit against the majority shareholder and Managing Director Keki Hormusji Gharda Defendant No

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