0  04 Jan, 2024
Listen in mins | Read in 19:00 mins

Darshan Singh Vs. State of Punjab

  Supreme Court Of India Criminal Appeal /163/2010
Link copied!

Case Background

The case pertains to the alleged murder of Amrik Kaur by her husband Darshan Singh appellant and his accomplice Rani Kaur A during the night of - May motivated by ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....