☰
×
0  01 Oct, 2004
Listen in mins | Read in 12:00 mins

Dhanvanthkumariba & Ors. Vs. State of Gujarat

  Supreme Court Of India Civil Appeal /1908/1999
Link copied!

Case Background

The present appeal lies in the Supreme Court from the impugned order of the High Court

Bench
Img Img
Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....