0  30 Sep, 2015
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Dinesh Kumar Vs. State of Himachal Pradesh and Ors.

  Himachal Pradesh High Court CWP No. 3195 of 2010.
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Case Background

A vacancy of DPE arose in Government Senior Secondary School Jaddu Kuljar The PTA Committee of the school concerned resolved to fill the vacancy aforesaid Applications were invited from the ...

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