The Directorate of Revenue filed an appeal against a respondent who was dissatisfied with a judgment in Criminal Appeal which reversed a conviction in NDPS The appellant was informed that ... a person in Room No or at Hotel Kalpana Place was in possession of a fax copy of a consignment note for Mandrex tablets being transported from Delhi to Mumbai The appellant was searched by a Gazetted Officer and found a sum of Rs in cash and a receipt from Green Carriers from Delhi