0  18 Mar, 2025
Listen in 2:00 mins | Read in 39:00 mins

Disortho S.A.S. Vs. Meril Life Sciences Private Limited

  Supreme Court Of India Arbitration Petition /48/2023
Link copied!

Case Background

Meril entered into a Distributor Agreement with Disortho under which Meril was to supply medical devices to Disortho for distribution in Colombia The agreement included clauses specifying the governing law ...

Bench

Applied Acts & Sections
  • Section 1 The Arbitration And Conciliation Act, 1996

Reference cases

Legal Notes

Add a Note....