0  26 Oct, 2018
Listen in mins | Read in 16:00 mins

Dr. Amit Kumar Vs. Dr. Sonila and Ors.

  Supreme Court Of India Civil Appeal /10771/2018
Link copied!

Case Background

Dr Amit Kumar and Dr Sonila entered into matrimony in accordance with Hindu customs on May and procreated two offspring a son aged and a daughter aged Following marital challenges ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....