0  16 May, 2025
Listen in 2:00 mins | Read in 37:05 mins

Dr. Biswajit Sarma Vs. The State Of Assam And 4 Ors

  Gauhati High Court WP(C)/3864/2017
Link copied!

Case Background

Heard Mr I Choudhury learned Senior Counsel assisted by Mr T Das learned counsel for the petitioner Also heard Mr K Gogoi learned Standing Counsel for the Higher Education Department ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....