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The petitioner who retired as a Dean in the Faculty of Engineering and Technology of the Banaras Hindu University Varanasi in January but who was subsequently re-employed as a Professor
...in the Department of Civil Engineering in the Indian Institute of Technology Banaras Hindu University Varanasi up to July has filed this petition to assail the order dated April by which he was informed by the Institute that in view of the complaint that was received from a girl student of his Department regarding allegation of sexual misconduct and in view of the report submitted by the Women's Grievance Cell which examined the complaint his re-employment as a Professor in the Institute stands discontinued with immediate effect
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