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Large scale acquisition of agricultural and Abadi land of farmers of different villages of Greater Noida and Noida of District Gautam Buddha Nagar in the name of planned industrial development
...is the subject matter of challenge in these writ petitions These writ petitions have been placed before this Full Bench under orders of Hon'ble the Chief Justice dated on a reference made by a Division Bench in writ petition No of and other connected matters Writ petition No of challenges the notifications dated issued under section read with Sections and of Land Acquisition Act and notification dated by which declaration was made for acquisition of hectaresl and of village Patwari Similar notifications under section read with Sections and Section of the Land Acquisition Act were issued with regard to different villages Several writ petitions were filed challenging the land acquisition which writ petitions came for hearing before the Division Bench on
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