0  31 Jan, 2006
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Govt. of A.P. and Ors. Vs. Mohd. Narsullah Khan

  Supreme Court Of India Civil Appeal /1318/2005
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Case Background

The case revolves around Mohd's alleged misconduct Narsullah Khan a Head Constable with the Andhra Pradesh Police was assigned duty during a high-profile visit by the then President of the ...

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