0  18 Feb, 2015
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GVK Industries Ltd. & Anr. Vs. The Income Tax Officer & Anr.

  Supreme Court Of India Civil Appeal /7796/1997
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Case Background

Appellant No is a company incorporated under the Companies Act to set up a Gas based power plant at Jegurupadu Rajahmundry Andhra Pradesh Appellant No is the director of the ...

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