The case involves an attack on Alim George s household in Nagur Town on October following a magazine report accusing him of illicit activities Armed with knives the accused forcefully ... entered his house assaulted multiple individuals and killed Sayeeda one of his wives They were caught at the scene and later convicted under various IPC sections including murder The Madras High Court upheld their conviction and the Supreme Court while confirming the sentences granted relief to one appellant who was a juvenile at the time