0  05 Jan, 2021
Listen in mins | Read in 72:00 mins

Hari Om @ Hero Vs. State of U.P.

  Supreme Court Of India Criminal Appeal /1256/2021
Link copied!

Case Background

In Sessions Trial No of six accused persons namely Sanjay Sonu Rijwan Haseen Khan Hari Om Hero Saurabh Sanju Rafique Bhaiye Fareed were tried for having committed offences punishable under ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....