0  10 Mar, 2003
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High Court of Gujarat and Anr. Vs. Gujarat Kishan Mazdoor Panchayat and Ors.

  Supreme Court Of India Civil Appeal /8574-8577/2001
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Case Background

The dispute revolved around the appointment of Shri N A Acharya as the President of the Industrial Court under the Bombay Industrial Relations Act The respondents challenged the legality of ...

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