0 12 Jan, 2021
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Himachal Pradesh Bus Stand Management and Development Authority (Hpbsm & Da) Vs. The Central Empowered Committee Etc. & Ors.

Supreme Court Of India Civil Appeal /5231/2016

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Case Background

The civil appeals in the present case arise under Section of the National Green Tribunal Act NGT Act The correctness of a judgment and order dated May of the National ... Green Tribunal NGT is in issue

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