0  23 Aug, 1989
Listen in mins | Read in 34:00 mins

Hindustan Polymers Etc. Etc. Vs. Collector of Central Excise, Etc. Etc.

  Supreme Court Of India Civil Appeal /4339-41/1986
Link copied!

Case Background

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....