0  19 Nov, 2003
Listen in mins | Read in 49:00 mins

Itw Signode India Ltd Vs. Collector of Central Excise

  Supreme Court Of India Civil Appeal /7868/1995
Link copied!

Case Background

The case pertains to the classification and excise duty on box strappings manufactured by ITW Signode India Ltd The company contended that their product made from duty-paid cold rolled steel ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....