0  19 May, 2022
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Jaswinder Singh (Dead) Through Legal Representative Vs. Navjot Singh Sidhu & Ors.

  Supreme Court Of India Review Petition Criminal /477/2018
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Case Background

The case was originally filed in the Trial Court which acquitted Navjot Singh Sidhu and the co-accused The Punjab Haryana High Court overturned the acquittal convicting Sidhu under Section Part ...

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