☰
×
0  07 Nov, 2008
Listen in 2:00 mins | Read in 22:00 mins

Kanpur Electricity Supply Co. Ltd. Vs. Shamim Mirza

  Supreme Court Of India Civil Appeal /6585/2008
Link copied!

Case Background

Since a common issue is involved in both the appeals these are being disposed of by this judgment

Bench
Img Img
Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....