0 03 Jan, 2023
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Kaushal Kishor Vs. State of Uttar Pradesh & Ors.

Supreme Court Of India Writ Petition Criminal /113/2016

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Case Background

The Special Leave Petition was filed against the Kerala High Court s judgment and order

Bench

Applied Acts & Sections

Article 19 – The Constitution of India 1950
Article 21 – The Constitution of India 1950
Article 25 – The Constitution of India 1950
Article 32 – The Constitution of India 1950
Article 75 – The Constitution of India 1950
Article 164 – The Constitution of India 1950

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Legal Notes

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