0  14 Sep, 2022
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Kavi Arora Vs. Securities & Exchange Board of India

  Supreme Court Of India Special Leave Petition Civil /15149/2021
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Case Background

Kavi Arora was a senior executive at Religare Finvest Limited RFL a subsidiary of Religare Enterprises Ltd REL SEBI initiated an investigation into alleged fund diversion of Rs crores from ...

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