0  07 Nov, 2008
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Kendriya Karamchari Sehkari Greh Nirman Samiti Ltd., Noida Vs. State of U.P.& Anr.

  Supreme Court Of India Civil Appeal /6850-51/2003
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Case Background

This Appeal is filed in Supreme Court the appellants are challenging a judgment and order from the High Court of Judicature at Allahabad including a review order and related matters

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