0  30 Apr, 2025
Listen in mins | Read in 27:00 mins

Krishna Kumar Kedia Vs Union Of India & Ors.

  Supreme Court Of India Criminal Appeal /280/2019
Link copied!

Case Background

Criminal Appeal was filed by Krishna Kedia the proprietor of M s Cosmo Transport against the judgment and order passed by the Patna High Court for his involvement in a ...

Bench

Applied Acts & Sections

No Acts & Articles mentioned in this case

Reference cases

Legal Notes

Add a Note....