0 01 Jan, 1970
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Mahant Pragdasji Guru Bhagwandasji Vs. Patel Ishwarlalbhai Narsibhai andothers

Supreme Court Of India 1952 AIR 143 1952 SCR 513

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Case Background

This appeal arose out of a suit under Section of the Civil Procedure Code The appellants were aggrieved from the judgment and decree of the High Court of Judicature at ... Bombay

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