0  13 Sep, 2000
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Maharishi Dayanand University Vs. M.L.R. Saraswathi College of Education

  Supreme Court Of India Civil Appeal /5029/2000
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Case Background

The appeal was filed by Maharishi Dayanand University against the judgment of the Punjab Haryana High Court which allowed a writ petition by M L R Saraswati College of Education ...

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