0  22 Mar, 2013
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Margaret Almeida & Ors. Etc. Vs. Bombay Catholic Co-Operative Housing Society Ltd. & Ors.

  Supreme Court Of India Civil Appeal /2683-2685 /2013
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Case Background

The Bombay Catholic Co-operative Housing Society Limited hereinafter referred to as the Catholic Society was incorporated and registered in In the Catholic Society was registered under the Central Cooperative Societies ...

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